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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

8. Physical characteristics, configuration, constructional details of Weights and Measures.

- Every weight or measure used or intended to be used in any transaction or for protection shall conform as regards physical characteristics, configuration, constructional details, materials, performance, tolerances, period of verification and such other details, to the specifications prescribed under the Act or the Legal Metrology (General) Rules 2011.