Bombay High Court
Sk. Mustaque Pyar Mohammad vs The State Election Commissioner, ... on 10 January, 2020
Bench: Ravi K. Deshpande, A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7309 OF 2019
Sk. Mustaque Pyar Mohammad ....Petitioner
V/S
The State Election Commissioner, Election ....Respondent
Commission Of Maharashtra, Mumbai And Others S. M. Vaishnav For Petitioner Pravin Prakashrao Deshmukh For/r-3 Jemini Brijmohan Kasat For/r-1 Taj M. Malnas Jafar Ali A. Malnas For/r-4 For Respondent CORAM : RAVI K. DESHPANDE & A.S. CHANDURKAR, JJ DATE : 10th January, 2020 P.C. :
S.O. 4 weeks.
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