Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Sk. Mustaque Pyar Mohammad vs The State Election Commissioner, ... on 10 January, 2020

Bench: Ravi K. Deshpande, A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7309 OF 2019

 Sk. Mustaque Pyar Mohammad                               ....Petitioner
             V/S
 The State Election Commissioner, Election             ....Respondent

Commission Of Maharashtra, Mumbai And Others S. M. Vaishnav For Petitioner Pravin Prakashrao Deshmukh For/r-3 Jemini Brijmohan Kasat For/r-1 Taj M. Malnas Jafar Ali A. Malnas For/r-4 For Respondent CORAM : RAVI K. DESHPANDE & A.S. CHANDURKAR, JJ DATE : 10th January, 2020 P.C. :

S.O. 4 weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 10/01/2020 ::: Downloaded on - 11/01/2020 05:57:48 :::