Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(2) in DELHI HIGHER JUDICIAL SERVICE RULES, 1970 (2)The Administrator may create from time to time on the recommendations of the High Court as many cadre posts as may be necessary.]
