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[Cites 0, Cited by 0] [Section 1034] [Entire Act]

Bengal Presidency - Subsection

Section 1034(e) in Police Regulations, Bengal , 1943

(e)The statement in Form B together with the contractor's bill after being checked from the register certified to by the Sub-Assistant Surgeon and passed by the Civil Surgeon or medical officer-in-charge, will be forwarded to the Superintendent's office at the close of each month.