Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(xiv) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976

(xiv)The licensee shall be bound by all general or special orders which may be issued by the Commissioner of Excise from time to time.