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State of Uttar Pradesh - Section

Section 143 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

143. Receipt books [Rule 299, U.P.Z.A. & L.R. Rules].

- The Bhumi Prabandhak Samiti shall use printed courter-foil receipt books and shall give therefrom under the signatures of the Chairman a receipt in the printed form to every tenure-holder who pays on account of land revenue or other dues, whether the amount be large or small.