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[Cites 0, Cited by 0] [Section 2(76)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(76)(B) in New Town Kolkata Planning Area (Building) Rules, 2014

(B)Words and expressions used and not defined in these rules, shall have the same meaning as respectively assigned to them in the Act and National Building Code of India (NBCI).