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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(4)(i) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(i)Where the address of any practitioner is not known or is found to be incorrect, the Registrar shall write to the practitioner at his last known address and ask him to furnish his correct address. The Registrar may also make other endeavours to ascertain the correct address.