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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(2)If the Speaker of Rajasthan Legislative Assembly is satisfied that an ex-member has abused the concession under these rules then he shall be competent to pass an order under sub-rule (1).