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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Kerala - Subsection

Section 89(4)(C) in Kerala Goods and Services Tax Rules, 2017

(C)"Turnover of zero-rated supply of goods" means the value of zero-rated supply of goods made during the relevant period without payment of tax under bond or letter of undertaking;