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Madhya Pradesh High Court

M/S Ramgopal Satyanarayan vs The State Transport Appellate Tribunal on 12 January, 2015

W.P.N0.9508[2010 121112015 None for the petitioner even when the matter is taken up in the second round. Earlier also on 1.8.2014 and 25.9.2014 no one appeared on behalf of the petitioner. It appears that petitioner is no more interested in prosecuting the petition. The petition is dismissed for want of prosecution.

(SANJAY YADAV) JUDGE das