Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Punjab - Section Section 15 in Punjab Gram Panchayat Act, 1952 15. Received the assent of the President on the 19th March, 1953, and was first published in the Punjab Government Gazette (Extraordinary), of the 26th March, 1953. Chapter-I - PreliminaryChapter-IPreliminary
