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State of Uttar Pradesh - Section

Section 27 in Rules under the United Provinces Excise Act, 1910

27. Sources of supply.

- Morphine drugs and medicinal opium may be imported by licensed chemists only. Cocaine is produced from the coca plant, the cultivation of which is forbidden. Cocaine is manufactured, and is also produced synthetically, by chemists in certain countries. The manufacture of cocaine is forbidden in Uttar Pradesh.Section III-Systems of Supply