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Patna High Court - Orders

Asaduddin Owaisi @ Asaduddin Owesi @ ... vs The State Of Bihar on 5 April, 2023

Author: Rajiv Roy

Bench: Rajiv Roy

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CRIMINAL MISCELLANEOUS No.65643 of 2019
                           Arising Out of PS. Case No.-175 Year-2015 Thana- BAISI District- Purnia
                   ======================================================
                   Asaduddin Owaisi @ Asaduddin Owesi @ Asduddin Obaisi Son of Late
                   Sultan Sallauddin Owaisi Party President of AIMIM, At Presently Resident of
                   Banjara Hill, Police Station-Banjara Hill, District-Hydrabad.

                                                                                       ... ... Petitioner/s
                                                          Versus
              1.   The State of Bihar
              2.   Sonu Kumar Son of Dinesh Prasad Jaiswal Resident of Village-Kursaila,
                   P.S-Kursaila, District-Katihar, then posted as Flying Magistrate, Baisi, 57,
                   Bihar Legislative Assembly Election, 2015 under district of Purnea.

                                                          ... ... Opposite Party/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :        None.
                   For the Opposite Party/s :        Mr.Jharkhandi Upadhyay
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE RAJIV ROY
                                         ORAL ORDER

3    05-04-2023

No one appears on call.

Put up this case after two weeks.

(Rajiv Roy, J) Ravi/-Kiran U T