Kerala High Court
Vibin K.Pavithran vs Travancore Devaswom Board on 6 March, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Wednesday, the 6th day of March 2024 / 16th Phalguna, 1945
IA.NO.1/2024 IN WP(C) NO. 36827 OF 2023(C)
APPLICANTS/PETITIONERS:
1. VIBIN K.PAVITHRAN, AGED 38 YEARS, PANCHAVADHYAM, PEROOR DEVASWOM,
ULLOOR GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN -
695011
2. SREEDHAR A.J., AGED 37 YEARS, PANCHAVADHYAM, KELESWARAM DEVASWOM,
NEYYATTINKARA GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM,
PIN - 695121
3. GOPIKRISHNAN M.P., AGED 37 YEARS, SANTHI, KAZHAKOOTAM DEVASWOM,
ULLOOR GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN -
695011( NOW WORKING AS ARUVIKKARA SUB-GROUP, ULLOOR GROUP,
THIRUVANANTHAPURAM)
RESPONDENTS/RESPONDENTS:
1. TRAVANCORE DEVASWOM BOARD, DEVASWOM HEADQUARTERS, NANTHANCODE,
KOWDIAR, THIRUVANANTHAPURAM, PIN - 695003 REPRESENTED BY ITS
SECRETARY.
2. THE CHIEF ENGINEER, TRAVANCORE DEVASWOM BOARD, NANTHANCODE,
THIRUVANANTHAPURAM, PIN - 695003
3. THE KERALA DEVASWOM RECRUITMENT BOARD, II FLOOR, DEVASWOM BOARD
BUILDINGS, M.G.ROAD, OPP.GOVERNMENT AYURVEDA COLLEGE,
THIRUVANANTHAPURAM, PIN - 695001
4. SRI.RAJKUMAR P.B., KAZHAKAM, SASTHA DEVASWOM, ETTUMANOOR GROUP,
TRAVANCORE DEVASWOM BOARD, ETTUMANOOR, KOTTAYAM, PIN - 686631
5. SRI. SAJIKUMAR B., KAZHAKAM, VALIYASALA DEVASWOM, THIRUVANANTHAPURAM
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695003
6. SRI. BIJUKUMAR G., WATCHER, CHENTHITTA DEVASWOM, THIRUVANANTHAPURAM
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695003
7. SRI.SHIJU LAL K., THALI, RANNI PERUNAD DEVASWOM, ARANMULA GROUP,
TRAVANCORE DEVASWOM BOARD, PATHANAMTHITTA, PIN - 689533
8. SRI. VISHAL M. NAIR, WATCHER, VATTAKKAD DEVASWOM, KARUNAGAPPALLY
GROUP, TRAVANCORE DEVASWOM BOARD, KARUNAGAPPALLY, PIN - 690518
9. SRI.HARI K., KAZHAKAM, CHENGALLOOR DEVASWOM, THIRUVANANTHAPURAM
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695003
10. SRI. VISHNU MAHESH N.S., PANCHAVADHYAM, KAROOR DEVASWOM, ULLOOR
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695011
11. SRI. ABHILASH V.P., PATHRAMTHEYPPU, VAIKOM DEVASWOM, VAIKOM GROUP,
TRAVANCORE DEVASWOM BOARD, VAIKOM, PIN - 686141
12. SRI.CHANDRAJ C., PANCHAVADHYAM, CHADAYAMANGALAM DEVASWOM,
KOTTARAKKARA GROUP, TRAVANCORE DEVASWOM BOARD, KOTTARAKKARA, PIN -
691531
13. SRI.SATHEESHKUMAR M.C., WATCHER, PAZHAYA PAZHCHIMA DEVASWOM,
MUNDAKKAYAM GROUP, TRAVANCORE DEVASWOM BOARD, MUNDAKKAYAM, PIN -
686513
14. SRI.VIJAYAKUMAR B., KAZHAKAM, CHEZHUNGANOOR DEVASWOM, NEYYATTINKARA
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695121
15. SRI.SANTHOSHKUMAR G., PANCHAVADHYAM, VALIYATHRIKKOVIL DEVASWOM,
NEYYATTINKARA GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM,
PIN - 695121
16. SRI.SYAM KUMAR S., KAZHAKAM, KANNANAKUZHY DEVASWOM, MAVELIKKARA
GROUP, TRAVANCORE DEVASWOM BOARD, ALAPPUZHA, PIN - 690101
17. SRI.PRADEEP KUMAR K.S., KAZHAKAM, PUTHIYEDOM DEVASWOM, PUNALUR
GROUP, TRAVANCORE DEVASWOM BOARD, KOLLAM, PIN - 691305
18. SRI. AJAYAKUMAR J., KAZHAKAM, AARAYOOR DEVASWOM, NEYYATTINKARA
GROUP, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM, PIN - 695121
19. SRI.ANAND S.N., KAZHAKAM, THRIPPAPPUR DEVASWOM, ULLOOR GROUP,
TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM , PIN - 695011
20. SRI.SREERAJ R., PANCHAVADHYAM, PARTHASARATHY DEVASWOM, MUNDAKKAYAM
GROUP, TRAVANCORE DEVASWOM BOARD, MUNDAKKAYAM, PIN - 686513
21. SRI.SREEJITH G., THALI, KODUNGOOR DEVASWOM, MUNDAKKAYAM GROUP,
TRAVANCORE DEVASWOM BOARD, MUNDAKKAYAM, PIN - 686513
22. SRI.ABHILASH KUMAR S., WATCHER, THRIKKAKKARA DEVASWOM, PARAVUR
GROUP, TRAVANCORE DEVASWOM BOARD, PIN - 683513
23. SRI. JAYARAJ J., KAZHAKAM, MANNAR DEVASWOM, ETTUMANOOR GROUP,
TRAVANCORE DEVASWOM BOARD, PIN - 686631
24. SRI. ANILKUMAR R., KAZHAKAM, KULASEKHARANALLOOR DEVASWOM,
KOTTARAKKARA GROUP, TRAVANCORE DEVASWOM BOARD, PIN - 691531
25. SRI. M.C.KRISHNACHANDRAN, NAADHASWARAM, THALIYAL DEVASWOM,
THIRUVANANTHAPURAM GROUP, TRAVANCORE DEVASWOM
BOARD, THIRUVANANTHAPURAM, PIN - 695003
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to revive and extend
the interim order dated 07.11.2023 and which expired on 11.01.2024.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.BRIJESH MOHAN & RESMI G. NAIR, Advocates for petitioners in
I.A./WP(C), STANDING COUNSEL for respondents 1 & 2 in I.A./WP(C),
SRI.V.V.NANDAGOPAL NAMBIAR, Advocate for respondent 3 in I.A./WP(C),
SRI.P.C.SASIDHARAN, Advocate for respondents 4, 9, 10, 13 & 14 in
I.A./WP(C), SMT.GIRIJA GOPAL & SRI.K.N.VIGY, Advocates for respondents 5,
6, 8, 11 & 12 in I.A./WP(C), M/S.SABU S. KALLARAMOOLA & AJITHA V.K.NAIR,
Advocates for respondent 7 in I.A./WP(C) and of M/S.ARAVIND KUMAR, SANDRA
SUNNY, ARUN KUMAR M.A. & FARAH JYOTHI PRADEEP, Advocates for respondents
15 to 19, 21 & 22 in I.A./WP(C), the court passed the following:
BASANT BALAJI, J.
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W.P.(C) No.36827/2023
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Dated: 6th March 2024
O R D E R
Standing Counsel takes notice for respondents 1 and 2. Adv.V.V.Nandagopal Nambiar takes notice for 3rd respondent. Adv.P.C Sasidharan takes notice for respondents 4,9,10,13,14. Adv.Girija Gopal takes notice for respondents 5,6,8,11 and 12. Adv.Sabu S. Kallaramoola takes notice for 7 th respondent. Adv.Aravind Kumar takes notice for respondents no.15 to 19, 21 and 22. Issue notice by speed post to respondents no.20, 23 to 25.
Post on 04.04.2024.
I.A No.1/24 The interim order granted by this Court on 07.11.2023 is revived and extended by one month.
Sd/-
BASANT BALAJI JUDGE JS 06-03-2024 /True Copy/ Assistant Registrar