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[Cites 0, Cited by 0] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)After a sailor has been awarded a "Very Good" character for the 9th year in succession in service counting towards the medal, the Captain shall consider whether the sailor is also deserving of the recommendation for the Medal.