Gujarat High Court
Shamjibhai Ramjibhia Kevadia vs Town Planning Officer & on 18 September, 2017
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/9903/2008 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 9903 of 2008
With
CIVIL APPLICATION NO. 4723 of 2016
In
SPECIAL CIVIL APPLICATION NO. 9903 of 2008
With
CIVIL APPLICATION NO. 2402 of 2013
In
SPECIAL CIVIL APPLICATION NO. 9903 of 2008
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SHAMJIBHAI RAMJIBHIA KEVADIA....Petitioner(s)
Versus
TOWN PLANNING OFFICER & 10....Respondent(s)
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Appearance:
MR MC BHATT, SR. ADVOCATE WITH MR JIGAR PATEL, ADVOCATE for
the Petitioner(s) No. 1
MR MANAN MEHTA, AGP for the Respondent(s) No. 1 , 3 - 6
MR DHAVAL G NANAVATI, ADVOCATE for the Respondent(s) No. 2
MR HARDIK A DAVE, ADVOCATE for the Respondent(s) No. 7 - 10
MR HARSHADRAY A DAVE, ADVOCATE for the Respondent(s) No. 7 - 10
MS KRUTI M SHAH, ADVOCATE for the Respondent(s) No. 11
NOTICE SERVED BY DS for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 18/09/2017
COMMON ORAL ORDER
Heard learned senior counsel Mr.M.C. Bhatt with learned advocate Mr.Jigar Patel for the petitioner, learned Assistant Government Pleader Mr.Manan Mehta for respondent Nos.1 and 3 to 6, Page 1 of 2 HC-NIC Page 1 of 2 Created On Mon Sep 18 23:52:57 IST 2017 C/SCA/9903/2008 ORDER learned advocate Mr.Dhaval Nanavati for respondent No.2, learned advocate Mr.Harshadray Dave for respondent Nos.7 to 10 and learned advocate Ms.Kruti Shah for respondent No.11. None appeared for respondent No.1 though served with the Rule.
Reserved for judgment.
(N.V.ANJARIA, J.) Anup Page 2 of 2 HC-NIC Page 2 of 2 Created On Mon Sep 18 23:52:57 IST 2017