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Calcutta High Court (Appellete Side)

State Of West Bengal vs Md. Jakaria @ Abu Taheb @ Md. Khaled & Ors on 13 July, 2018

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108   13.07.2018

sg Ct. No.28 C.R.M.S.P.L. 68 of 2017 (CRAN 2862 of 2017) State of West Bengal Versus Md. Jakaria @ Abu Taheb @ Md. Khaled & Ors.

Nobody appears on behalf of either of the parties.

The matter is dismissed for default.

(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)