Calcutta High Court (Appellete Side)
State Of West Bengal vs Md. Jakaria @ Abu Taheb @ Md. Khaled & Ors on 13 July, 2018
1 108 13.07.2018
sg Ct. No.28 C.R.M.S.P.L. 68 of 2017 (CRAN 2862 of 2017) State of West Bengal Versus Md. Jakaria @ Abu Taheb @ Md. Khaled & Ors.
Nobody appears on behalf of either of the parties.
The matter is dismissed for default.
(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)