Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(2) in The Punjab Prevention of Human Smuggling Act, 2012 (2)Save as provided in sub-section (I), the provisions of this Act, shall be in addition to, and not in derogation of, any other law for the time being in force.
