- The Board, & Commissioner, an Additional Commissioner, a revenue appellate authority the Settlement Commissioner, an Additional Settlement Commissioner, the Director of Land Records, an Additional or Assistant Director of Land Records, a Collector, an Additional Collector, a Sub-Divisional Officer, an Assistant Collector, a Land Records Officer, a Settlement Officer, a Tehsildar or an Additional Tehsildar may, with the consent of parties, by order refer any dispute before it or him to arbitration.
