In this Act, unless the context otherwise requires,-(a)"appointed day" means the date on which this Act comes into force;(b)"prescribed" means prescribed by rules made under this Act;(c)"Sammelan" means the institution known as the Hindi Sahitya Sammelan, incorporated under this Act;(d)"Society" means the Hindi Sahitya Sammelan which has its head office at Allahabad and is registered under the Societies Registration Act, 1860. (21 of 1860.)
