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Bombay High Court

M.V. Priyamvadan vs V. M. Salgaocar And Bro. Ltd. on 1 December, 2025

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION

                    FOR REJECTION UNDER OS RULE 986 :

                    14.   APP(L)/2495/2025                            36.     APP(L)/11167/2025
                    17.   APP(L)/3749/2025                            42.     APP(L)/13789/2025
                    19.   APP(L)/3896/2025                            47.     APP(L)/17023/2025
                    26.   APP(L)/6052/2025                            49.     APP(L)/18298/2025
                    29.   APP(L)/8114/2025                            59.     APP(L)/25702/2025
                    32.   APP(L)/9522/2025                            61.     APP(L)/27720/2025
                    35.   APP(L)/9968/2025


                                                               Before : Anil H. Laddhad
                                                                        Prothonotary and Senior Master

                                                               Date    : 1st December, 2025

                    Mr. Kanak Purohit i/b. M/s. M.T. Miskita & Co., Advocate for Appellant (Sr. No. 14)
                    Mr. Dev Bhankharia i/b. M/s. Lexicon Law Partners, Advocate for Appellant (Sr. No. 17)
                    Mr. Nandkishor Supal i/b. M/s. Divya Shah Associates, Advocate for Appellant (Sr. No. 19)
                    Mr. Raj Yadav a/w. Mr. Karan Singh Shekhawat i/b. Prerna Gandhi, Advocate for
                    Respondent (Sr. No. 19)

Mr. Dhanesh Sharma, Advocate for Appellant (Sr. No. 32) Mr. Mihir K. i/b. M/s. Jayakar & Partners, Advocate for Appellant (Sr. No. 36) Mr. Prathmesh Bhosale i/b. M/s. India Law Alliance, Advocate for Respondent (Sr. No. 36) Ms. Vidyashree Perla i/b. M/s. Kanga & Co., Advocate for Appellant (Sr. No. 42) Ms. Rajlaxmi Pawar i/b. M/s. MDP Legal, Advocate for Respondent (Sr. No. 42) Ms. Kashvi A. i/b. Mr. Rajesh Kachare, Advocate for Appellant (Sr. No. 47) Mr. Shubham Maharana i/b. M/s. Legal, Advocate for Defendant (Sr. No. 47) Mr. Kushan Kode i/b. Ms. Sangeeta Lanjewar, Advocate for Appellant (Sr. No. 49) Mr. Reza Ak Najam Es Sani, Advocate for Appellant (Sr. No. 59) None present (Sr. No. 26, 29, 35,61) P.C. : On request, by way of last chance, in the interest of justice, Appellant to remove office objections on the Appeal and get the same numbered and / or registered within two weeks from the date of uploading of order, failing Appeal to stand rejected for non-compliance of O.S. Rule 986.




                                                                            Prothonotary and Senior Master




        Digitally
        signed by
        MN
MN    Kadam
Kadam Date:
      2025.12.02
        11:30:00
        +0530

                                ::: Uploaded on - 02/12/2025                         ::: Downloaded on - 05/12/2025 23:25:03 :::