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[Cites 0, Cited by 0] [Section 77(4)] [Section 77] [Entire Act]

State of Telangana - Subsection

Section 77(4)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)the order granting the ryotwari patta under clause (a) shall, on application made to the Revenue Divisional Officer within the time prescribed, be executed by him in accordance with such rules as may be made in this behalf.