Supreme Court - Daily Orders
C.B.I vs Sadhu Ram Singla . on 14 October, 2014
ITEM NO.34 REGISTRAR COURT. 2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1010/2012
C.B.I Petitioner(s)
VERSUS
SADHU RAM SINGLA & ORS. Respondent(s)
(with appln. (s) for stay)
Date : 14/10/2014 This petition was called on for hearing today.
For Petitioner(s) Mr.Amarjeet Singh,adv.
Mr.B.V.Balramdas,adv.
Mr. Arvind Kumar Sharma,Adv.
For Respondent(s) Mr.Jasbir Singh Malik,adv.
Mr.S.K.Sabharwal,adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr.Jasbir Singh Malik, Ld.counsel appears for the respondent No.1. He seeks and is given four weeks time to file the vakalatnama and the counter affidavit.
Ld.counsel for the petitioner seeks and is given three weeks time to file the affidavit in proof of dasti service of notice already issued to the other respondents.
List again on 5.01.2015.
(M K HANJURA) Signature Not Verified Registrar SB Digitally signed by Sushma Kumari Bajaj Date: 2014.10.16 17:00:15 IST Reason: