Allahabad High Court
Ram Kumar Awasthi And Another vs Smt. Vimla Rani Chaurasiya And Another on 3 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 145 of 2010 Petitioner :- Ram Kumar Awasthi And Another Respondent :- Smt. Vimla Rani Chaurasiya And Another Petitioner Counsel :- Balendu Shekhar Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora J. Admit.
Issue notice.
Let lower court record be summoned. Order Date :- 3.2.2010 Rajneesh)