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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Bhopal State - Subsection

Section 53(1) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(1)Any officer or authority holding an enquiry under the Act shall before entering upon Jagir land under clause (a) of Section 31 inform the Jagirdar and other persons in actual possession of the land of the time and date when he proposes to enter upon the land. The time should not ordinarily be before sunrise and after sun-set.