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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Ramcharan on 27 January, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10020 of 2016 (THE STATE OF MADHYA PRADESH Vs RAMCHARAN) Dated : 27-01-2023 Ms. Pushpanjali Dwivedi - Panel Lawyer for the petitioner - State.

This matter has been listed for orders on PUD. After perusal of the communication dated 16.11.2022, it is directed that record of the Court below be sent back. Needless to state, after disposal of the case before the Court below, the record be again sent to this Court.

Accordingly, the PUD is disposed of.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.01.28 11:49:15 IST