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State of Punjab - Section

Section 154 in The Punjab Motor Vehicles Rules, 1989

154. Prohibition on the fitting of mirrors

. [Section 111] - No mirror or glass-covered pictures shall be fitted inside or the body of any public service vehicle :Provided that nothing herein shall prohibit the fitting of any mirror which may be necessary to enable the driver to obtain a view of the road in the rear of the vehicle or a view of interior of the vehicle.