Orissa High Court
Chandra Sekhar Champati vs State Of Odisha And Others .... Opp. ... on 11 July, 2022
Author: K.R. Mohapatra
Bench: K.R. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 16861 of 2022
Chandra Sekhar Champati ..... Petitioner
Mr.Baidhar Sahoo, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Mr. Swayambhu Mishra,
Additional Standing Counsel
(Opposite Party Nos.1,2, 4 and 5)
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 11.07.2022
1. 1. This matter is taken up through Hybrid mode.
2. A copy of the writ petition shall be served on Mr. Harmohan Dhal, learned counsel who usually appears on behalf of State Cooperative Election Commission.
3. Put up this matter on 22nd July, 2022 indicating the name of Mr. Dhal, learned counsel.
(K.R. Mohapatra) Judge s.s.satapathy Page 1 of 1