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State of Haryana - Section

Section 5A in The Haryana Salaries and Allowances of Ministers Act, 1970

5A. [Expense to maintain office in constituency/District. [Added by Haryana Government Act No. 14 of 1998.]

- Each Minister shall be paid an allowance at the rate of [twenty thousand rupees] per mensem or as may be prescribed on account of expenses on the maintenance of office in his constituency/District.]