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State of Tamilnadu - Section

Section 8 in Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004

8. Fees payable for appeal petition under section 127 (1) of the Act.

- The fees to be paid for an appeal petition against the orders of the Assessing Officer under sub-section (1) of section 127 of the Act shall be separately specified by the Commission.