Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(b) in Malabar Tenancy Act, 1929 (b)in case there has been no such determination, this rent agreed to by both the parties to be the fair rent payable in accordance with . the provisions of sections 4 to 13,
