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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(4)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)Lay out Plan of the area from where brick earth is to be removed;