Section 2(a) in The Prevention Of Cruelty To Animals (Transport Of Animals On Foot) Rules, 2001
(a)"animal" means livestock and includes the following animals namely:-(i)cattle including cow, bulls and bullocks, buffalo bulls and bullocks, cows, buffaloes, Mithuns, yaks and calves;(ii)equines includings horses, ponies, mules and donkeys;(iii)horse including entires (stallions), goldings, brood mares, colts and fillies;(iv)goat including adult goat, male or female of two years age and above;(v)ruck including male goat;(vi)kid young goat below one year of age;(vii)nanny female goat;(viii)sheep including adult sheep, male or female of two years age and above;(ix)ewe female sheep;(x)lamb young sheep below one year of age;(xi)ram male sheep;(xii)wether includes male lamb that has been castrated before reaching sexual maturity;(xiii)pig includes adult pig, male or female of one year of age or above;(xiv)piglet includes young pig below one year of age.
