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State of Rajasthan - Section

Section 128 in The General Rules (Civil), 1986

128. Attendance of process-server.

- An attendance register of process-servers shall be kept and the roll shall be called every morning at 10 A.M. or during summer hours at 7.00 A.M.Diaries of process-servers.-Every process-server shall keep a diary, containing a copy of this rule on the first page, in the prescribed form (Reg. 7) wherein shall be recorded day by day in column 2.The time period and purpose of his attendance, in the Nazir's office or in court the duties performed, places visited by him together with the time spent therein and stopping place for the night when away on duty from his headquarters and in column 3 the signature of the Nazir of a court, or of the Patwari, Sarpanch, Panch or other respectable person of the places visited, as the case may be, in attestation of the contents of column 2.