Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Maharashtra - Subsection Section 72(a) in Maharashtra Horticulture Development Corporation Act, 1984 (a)under section 7, the time and place of meetings of the Corporation and the procedure to be followed in regard to the transactions of business at such meetings;
