Section 2(e) in The Orissa District Planning Committees Act, 1998
(e)"Panchayat" means a Grama Panchayat constituted under the Orissa Grama Panchayats Act, 1964, or a Panchayat Samiti constituted under the Orissa Panchayat Samiti Act, 1959 or a Zilla Parishad;
