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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(iii) in The Rajasthan Sales Tax Rules, 1995

(iii)by furnishing to the officer concerned a guarantee from a bank having its head office or a branch in this State, agreeing to pay to the State Government or any of its officer, on demand the amount of security fixed by the officer concerned; or