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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(6) in Tamil Nadu Town and Country Planning Act, 1971

(6)in section 19,-
(a)in sub-section (1), for the expression "A local planning authority", the expression, "The Metropolitan Development Authority" shall be substituted;
(b)in sub-section (2), for the expression "the local planning authority", the expression "The Metropolitan Development Authority" shall be substituted;