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State of Telangana - Section

Section 5 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

5. Objects of the University.

- The following are the objects of the University, namely:-
(1)to make provision for imparting education in different branches of study of Horticulture and other allied branches of learning and scholarship;
(2)to further the advancement of learning and conduct research, particularly in horticulture and other allied sciences;
(3)to undertake the extension of such sciences/ technologies specially for the rural people of the State;
(4)to have collaboration in research projects having multi-disciplinary approach and academic programmes with other Universities or reputed institutes;
(5)such other purpose as the University may, from time to time, determine.