Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Chattisgarh - Subsection Section 8(5) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (5)The Chancellor shall exercise such other powers and perform such other functions as may be conferred or imposed on him by or under this Adhiniyam.
