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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 7 in The Foreign Contribution (Regulation) Act, 2010

7. Prohibition to transfer foreign contribution to other person.—

No person who—
(a)is registered and granted a certificate or has obtained prior permission under this Act; and
(b)receives any foreign contribution, shall transfer such foreign contribution to any other person.