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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs M/S Rajaram Bandekar (Sirigao) Mines ... on 8 January, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

     ITEM NO.9                           COURT NO.4                SECTION IX

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No. 44272/2019

     (Arising out of impugned final judgment and order dated 25-06-2019
     in TA No. 4/2019 passed by the High Court of Judicature at Bombay
     at Goa)

     PRINCIPAL COMMISSIONER OF INCOME TAX                             Petitioner(s)

                                               VERSUS

     M/S RAJARAM BANDEKAR (SIRIGAO) MINES PVT. LTD.                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.194271/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 08-01-2020 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)
                                    Mr. K. M. Natraj, ASG.
                                    Ms. Praveena Gautam, Adv.
                                    Ms. Neela Gokhle, Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

The special leave petition is dismissed on the ground of low tax effect.

(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2020.01.08 14:11:49 IST Reason: