Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(2)(e) in The Punjab School Education Board Act, 1969 (e)the penalties for misconduct to which examinees, examiners and other persons engaged in the conduct of examinations shall be subjected;