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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(3) in West Bengal Advocates Welfare Corporation Act, 2012

(3)On the expiration of the period of supersession as specified in the order issued under sub-section (1), the State Government may-
(a)extend the period of supersession for such further term as it may consider necessary, or
(b)reconstitute the Corporation in the manner provided in this Act for establishing the Corporation.