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Delhi High Court - Orders

Sonu@Matka vs State Of Nct Of Delhi & Anr on 4 May, 2026

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                          $~29
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(CRL) 3762/2025
                                    SONU@MATKA                                                                      .....Petitioner
                                                                  Through:

                                                                  versus

                                    STATE OF NCT OF DELHI & ANR.           .....Respondents
                                                  Through: Ms. Rupali Bandhopadhya, ASC for
                                                            the State.


                                    CORAM:
                                    HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                  ORDER
                          %                                       04.05.2026
                                    No time left.

Re-notify on 13th July 2026.

ANUP JAIRAM BHAMBHANI, J MAY 4, 2026 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2026 at 21:03:12