Delhi High Court - Orders
Sonu@Matka vs State Of Nct Of Delhi & Anr on 4 May, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3762/2025
SONU@MATKA .....Petitioner
Through:
versus
STATE OF NCT OF DELHI & ANR. .....Respondents
Through: Ms. Rupali Bandhopadhya, ASC for
the State.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 04.05.2026
No time left.
Re-notify on 13th July 2026.
ANUP JAIRAM BHAMBHANI, J MAY 4, 2026 ds This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2026 at 21:03:12