Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 26 June, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1 & 2
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 26th June, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv.
Mr. Abhijit Sarkar, Adv. Mr. Biswaroop Mukherjee, Adv. Mr. Bhabesh Garodia, Adv.
...for the plaintiff Mr. S.N. Mukherji, Sr. Adv. Mr. Sayantan Bose, Sr. Adv.
Mr. Yash Singhi, Adv.
Mr. Tanmoy Roy, Adv.
Mr. Deep Bhattacharya, Adv. ...for the defendant no. 3 The Court:- Heard in part. The matter is adjourned to 10 th July, 2025.
Interim order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)