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State of Himachal Pradesh - Section

Section 4 in The Himachal Pradesh Cancellation of Remission of Assignment of Land Revenue Rules, 1966

4. Categories of muafis and jagirs.

- The following categories of muafis and jagirs exist in Himachal Pradesh;
(i)(1) Perpetual (2) Life time (3) For a number of generations (4) Title and currency of settlement (5) Religious grants in favour of Dieties (6) Jagirs granted by the Ex-rulers to their family member from a common ancestor or to their relatives (7) muatis/jagirs granted to the military personnel for their services in the Army (8) Charitable grants for the maintenance of garden or "Sarai" (9) Muafis and Jagirs sanctioned in lieu of meritorious services (10) service items.
(ii)Petty assignment of land-revenue conferred on wastage officials like Batwala'.