Supreme Court - Daily Orders
Vinod Kumar And Ors Etc. vs Union Of India . on 8 August, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.35 COURT NO.13 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C)No(s).22241-22242/2016
(Arising out of impugned final judgment and order dated 30/03/2016
in CMWP No. 42692/2001 30/03/2016 in CMWP No. 42688/2001 passed by
the High Court Of Judicature at Allahabad)
VINOD KUMAR AND ORS ETC. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With office report)
Date : 08/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sushil Kumar Jain,Sr.Adv.
Mr. Divya Garg,Adv.
Mr. Naveen Sharma,Adv.
Mr. Atul Agarwal,Adv.
Mr. Uday Ram Bokadia,Adv.
Mr. Varun Rathi Bokadia,Adv.
Mr. Sonal Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Madhu Bala) (Madhu Narula) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2016.08.09 16:26:37 IST Reason: