Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 50 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 50. Competent authority .-The State Government shall appoint any authority as it deems fit to be a competent authority for the purposes of this Act.
